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State of Punjab - Section
Section 12 in The Punjab Anand Marriages Registration Rules, 2016
12. Maintenance of Anand Marriage Register.
- Every Registrar of Marriages shall maintain an Anand Marriage Register in Form-V (both in English and Punjabi languages).Form-I[See rule 5]Register of Anand Marriages| 1. Date of Marriage: | ||
| 2. Place of Marriage: | Particulars of Village/Town /City | District |
| Signature of the Husband |
| Photo of the Husband to be affixed | Photo of the wife to be affixed |
| Signature of the wife | ||
| 3. Details of Parties to the Marriage (As on the date of marriage) |
| Details | Husband | Wife |
| (a) Name in full (in capital letters) | ||
| (b) Nationality | ||
| (c) Age and date of birth (sufficient proofshall be produced) | ||
| (d) Permanent address | ||
| (e) Present address | ||
| *(f) Previous marital status | ||
| Unmarried | ||
| Widower | ||
| Widow | ||
| Divorced | ||
| (g) Name and Address of father. | ||
| (h) Name and address of mother |