Bombay High Court
Reliance Industries Ltd vs The New India Assurance Company Ltd. And ... on 25 October, 2021
Author: G.S. Patel
Bench: G.S. Patel
11-COMS-52-2021.DOC
Arun
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMMERCIAL SUIT NO. 52 OF 2021
Reliance Industries Ltd ...Plaintiff
Versus
The New India Assurance Company Ltd & Ors ...Defendants
Mr Rubin Vakil, with Reshma Ranadive, i/b AS Dayal & Associates,
for the Plaintiff.
Ms Arati Shah, with Ayesha Qazi, i/b Mulla & Mulla & Craigie Blunt
& Caroe, for Defendants Nos. 1 to 8.
CORAM: G.S. PATEL, J
DATED: 25th October 2021
PC:-
1.Time to file Affidavit of Documents and Compilation is extended till 22nd November 2021.
2. List the matter for directions on 1st December 2021.
3. Previous orders, if any, to continue until next date.
4. All concerned will act on production of a digitally signed copy ARUN RAMCHNDRA SANKPAL of this order.
Digitally signed by ARUN RAMCHNDRA SANKPAL Date: 2021.10.26 10:46:47 +0530(G. S. PATEL, J) Page 1 of 1 25th October 2021