Section 11(2)(b) in The Goa, Daman and Diu Public Gambling Act, 1976

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Daman and Diu - Subsection

Section 11(2)(b) in The Goa, Daman and Diu Public Gambling Act, 1976

(b)for the second offence under clause (a) of sub-section (1), such imprisonment shall not be less than twenty days and fine shall not be less than two thousand rupees; and

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Daman and Diu - Subsection

Section 11(2)(b) in The Goa, Daman and Diu Public Gambling Act, 1976