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[Cites 0, Cited by 6] [Entire Act]

State of Tamilnadu - Section

Section 13 in Chennai City Municipal Corporation Act, 1919

13. [ Salary of commissioner and other officers. [Substituted by the Tamil Nadu Act 26 of 1992.]

- The commissioner and other officers appointed by the State Government shall be paid out of the municipal fund such salary and allowances as may, from time to time, be fixed by the State Government.]