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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(4) in The M.P. Boiler Operation Engineers' Rules, 1968

(4)A testimonial of service rendered on railway boiler or boilers belonging to a Government Department or local bodies, shall be signed by a responsible officer under whom the candidate has directly served and countersigned by the head of the department concerned.