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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(2)(i) in The Orissa Municipal Employees' Pension Rules, 1989

(i)initial pay on re-employment plus gross pension and/or pension equivalent of other retirement benefits should not exceed the pay last drawn before retirement by more than rupees two hundred and fifty;