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[Cites 0, Cited by 0] [Section 133] [Entire Act]

State of Uttar Pradesh - Subsection

Section 133(c) in U.P. Revenue Code (Amendment) Act, 2016

(c)in sub-section (7), for the words and punctuation marks ^^tku cwdj O;frdze voKk] fdlh lEifRr ds lEcU/k esa xEHkhj yksi] ;k nqfoZfu;ksx ds vk/kkj ij the words and punctuation marks ^^tku cwdj O;frdze] voKk] vopkj] xEHkhj yksi ;k fdlh lEifRr ds nqfoZfu;ksx ds vk/kkj ij shall be substituted;