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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(1)(a) in Gujarat Minor Mineral Concession Rules, 2017

(a)individual families of Khanias, belonging to the Schedule Castes or the Schedule Tribes, who do physical work of excavating the minor mineral themselves in the notified area applied for: