Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Chattisgarh - Subsection Section 67(jj) in The Chhattisgarh Municipal Corporation Act, 1956 (jj)contribution towards any public fund raised for the relief of human sufferings within the city or for the public welfare;
