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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(f) in Rules of Admission to M.B.B.S Course to Medical Colleges in Rajasthan, 1985

(f)In case, the reserved seats referred to in (c) (d) and (e) above, are not filled, the unfilled seats shall revert to General quota,