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[Cites 0, Cited by 13] [Entire Act]

Union of India - Section

Section 2 in Coking Coal Mines (Nationalisation) Act, 1972

2. Declaration as to the policy of the State:-

It is hereby declared that this Act is for giving effect to the policy of the State towards securing the principles specified in clause (b) of article 39 of the Constitution.Explanation.- In this section, "State" has the same meaning as in article 12 of the Constitution.