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[Cites 0, Cited by 0] [Section 154(2)] [Section 154] [Entire Act]

State of Odisha - Subsection

Section 154(2)(d) in The Orissa Grama Panchayats Act, 1964

(d)procedure for execution of decrees, orders, sentences passed by Adalti Panchayats and for issue, service and execution of processes thereof;