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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4A(d) in The Prevention of Corruption Act, Svt. 2006 [Jammu and Kashmir]

(d)“A motive or reward for doing” a person who receives a gratification as a motive or reward for doing what he does not intend or is not in a position to do, or has not done, comes within this expression.