Supreme Court - Daily Orders
M/S. Jet Airways (India) Ltd. vs Jagrut Nagrik . on 11 April, 2017
ITEM NO.14 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Civil Appeal No(s). 6993/2015
M/S. JET AIRWAYS (INDIA) LTD. Appellant(s)
VERSUS
JAGRUT NAGRIK & ORS. Respondent(s)
(with appln. (s) for dispensing with service of notice and stay and
office report)
Date : 11/04/2017 This appeal was called on for hearing today.
For Appellant(s)
Mr U.A.Rana, Adv.
M/s Gagrat & Co.,Adv.
For Respondent(s)
Mr Sanjay Pal, Adv.
Amrendra Kumar Mehta,Adv.
Divyam Agarwal,Adv.
Dr. Vinod Kumar Tewari,Adv.
Mr Awadhesh Kumar Singh, Adv.
Mr. B. Krishna Prasad,Adv.
Ms Nina Gupta, Adv.
Mr. Mudit Sharma,Adv.
Ms Catherine Ayallore, Adv.
Ms Swapneshwari Sahoo, Adv.
Mr Sudarshan Rajan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Opportunity to respondent nos. 1,2 and 9 to file counter affidavit has already been declined.
Respondent nos. 3 and 4 have already filed counter affidavit Signature Not Verified but after the opportunity to file the same was Digitally signed by HEMA JOSHI Date: 2017.04.13 declined.
16:47:10 IST Reason: Copy of the same be served on the other side.
Registry to make specific mention of the fact while placing the matter before the Hon'ble Court. -2- Item No.14 Respondent nos. 5,6 and 11 have already filed counter affidavit.
IA for dispensing with service of notice on respondent no.7 is updated in Chamber Pool. Respondent no.8 is duly served but none has entered appearance.
Respondent no.10 has not filed counter affidavit despite order. Last and final opportunity of two weeks is granted. List again on 5.7.2017.
(RAJESH KUMAR GOEL) Registrar