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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(3) in Bihar State Recognised Non-Government Sanskrit Schools (up to Madhyama Standard) Managing Committee Constitution Rules, 2015

(3)In the said meeting, one of the members from the approved list shall preside over the meeting and under whose chairmanship selection work would be done. In case of three or five approved members on equal vote the vote of The Chairman will be casting vote. In case of four approved members, the Chairman could not utilize his vote.