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State of Punjab - Section

Section 14 in Punjab Prisoners (Attendance In Courts) Rules, 1969

14. Handcuffs not to be removed.

- [Section 9(2)(e)(f) and (g)]. - Prisoners whom it is necessary to be handcuffed shall be handcuffed before leaving the prison. The handcuffs shall not be removed except when the prisoners are before the court or confined in a place of security.