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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Assam - Subsection

Section 69(1)(b) in The Assam Excise Act, 2000

(b)under 56, 57, 58, 58-A or 64 except on the complaint or report of a Collector or other officer empowered under section 42, sub-section (2) to investigate the case; or"]