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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(e) in National Highways (Fees for the use of National Highway Section and Permanent Bridge-Public Funded Projects) Rules, 1997

(e)Fee Inspector means a person authorised by the executing agency concerned to collect feein respect of any mechanical vehicle crossing a permanent bridge or using the National Highway Section and includes every Government employee posted on suchbridge or National Highway Section in connection with the collection of fees;