Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 996] [Entire Act] State of Punjab - Subsection Section 996(4) in Punjab Jail Manual, 1996 (4)"affiliated jail" means the district or central jail to which the subsidiary jail is subordinated for purposes of administration or otherwise.