Rajasthan High Court - Jodhpur
Ankur Minmine Products Private Limited vs Rajasthan State Mines And Minerals ... on 2 September, 2021
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 6048/2019
Ankur Minmine Products Private Limited,
----Petitioner
Versus
Rajasthan State Mines And Minerals Limited
----Respondent
For Petitioner(s) : Mr. Sanjay Nahar
For Respondent(s) : Mr. Mahipal Rajpurohit
HON'BLE MR. JUSTICE INDERJEET SINGH
Judgment / Order 02/09/2021 At the request of learned counsel for the respondents, list this writ petition again on 13.09.2021 along with SBCWP Nos.
920/2019, 939/2019, 1931/2019 and 1932/2019.
(INDERJEET SINGH),J surabhii/198- (Downloaded on 03/09/2021 at 08:47:15 PM) Powered by TCPDF (www.tcpdf.org)