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[Cites 0, Cited by 0] [Section 55E] [Entire Act]

State of Odisha - Subsection

Section 55E(i) in The Orissa Factories Rules, 1950

(i)All chains, slings, rings, hooks, shackles and swivels used in connection with molten metal or molten slag or when they are made of half inch bar or smaller, once at least in every six months.