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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(l) in Tamil Nadu Fleet Operators Stage Carriages (Acquisition) Act, 1971

(l)"stage carnage" shall have the same meaning as in clause [(29)] [See now Motor Vehicles Act, 1988.] of section 2 of the Motor Vehicles Act and includes -