Delhi High Court - Orders
Vidyawati vs Shri Gautam Mahajan & Ors on 8 January, 2019
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 349/2018, CM APPL.No.33344/2018
VIDYAWATI
..... Petitioner
Through : Ms.Ruchira, Advocate.
versus
SHRI GAUTAM MAHAJAN & ORS
..... Respondents
Through : Mr.Preet Pal Singh, Ms.Tanupreet
Kaur, Ms.Priyam Mehta, and
Mr.Saurabh, Advocates.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 08.01.2019 List on 18.03.2019.
YOGESH KHANNA, J. JANUARY 08, 2019 M