Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(9)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(9)(b) in The Orissa Agricultural Produce Markets Act, 1956

(b)in other cases, a sum of money not exceeding five hundred rupees.