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[Cites 0, Cited by 0] [Section 179(3)] [Section 179] [Entire Act]

State of Maharashtra - Subsection

Section 179(3)(i) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(i)made in contravention of sub-section (1) or contrary in any manner to any permission granted under sub-section (4); or