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[Cites 0, Cited by 0] [Section 141(2)] [Section 141] [Entire Act]

State of Odisha - Subsection

Section 141(2)(iii) in The Orissa Co-operative Societies Rules, 1965

(iii)contain a report regarding the manner of service of notice under Clause (a) of Sub-Section (2) of Section 91 of the Act;