Calcutta High Court
Messrs Madhav Mukund Finance Pvt Ltd vs Messrs Exterior Interior Limited on 8 August, 2023
OD-8
ORDER SHEET
CS/88/2015
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MESSRS MADHAV MUKUND FINANCE PVT LTD.
-VS-
MESSRS EXTERIOR INTERIOR LIMITED
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date : August 8, 2023.
Appearance:
Mr. Jayanta Sengupta, Adv.
Mr. Abhijit Sarkar, Adv.
...for the plaintiff The Court: Counsel for the plaintiff is present and submits that the date can be fixed so as to enable the plaintiff to adduce evidence.
In view of the submission made by the Counsel for the plaintiff, let the matter be listed on 20th September, 2023 at 3 P.M. (KRISHNA RAO, J.) Sbghosh