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Calcutta High Court

Messrs Madhav Mukund Finance Pvt Ltd vs Messrs Exterior Interior Limited on 8 August, 2023

OD-8
                                ORDER SHEET

                                 CS/88/2015

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

               MESSRS MADHAV MUKUND FINANCE PVT LTD.
                                -VS-
                  MESSRS EXTERIOR INTERIOR LIMITED


  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO

Date : August 8, 2023.

Appearance:

Mr. Jayanta Sengupta, Adv.
Mr. Abhijit Sarkar, Adv.
...for the plaintiff The Court: Counsel for the plaintiff is present and submits that the date can be fixed so as to enable the plaintiff to adduce evidence.
In view of the submission made by the Counsel for the plaintiff, let the matter be listed on 20th September, 2023 at 3 P.M. (KRISHNA RAO, J.) Sbghosh