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[Cites 0, Cited by 0] [Section 126(3)] [Section 126] [Entire Act]

NCT Delhi - Subsection

Section 126(3)(b) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(b)take charge of a certain number of subordinate convict-officers and prisoners inside the jail and see that the duties assigned to such subordinate officers and prisoners respectively, are properly performed; and to