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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(1)(e) in Tamil Nadu Goldsmiths Social Security And Welfare Scheme, 2006

(e)all moneys received by way of interest charged for the delayed payment of contribution under clause 27 of the Scheme; and