Bombay High Court
Smt. Ashabai Balaram Patil Through ... vs The State Of Maharashtra And Ors on 4 September, 2018
Author: S.C. Gupte
Bench: A.A. Sayed, S.C. Gupte
Shubham 12-wp-1787-2017.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 1787 OF 2017
Smt. Ashabai Balaram Patil .. Petitioner
Versus
State of Maharashtra & Ors. .. Respondents
None for the Petitioner.
Ms. Geetanjali Shinde, AGP for State.
CORAM : A.A. SAYED &
S.C. GUPTE, JJ.
DATE : 04 SEPTEMBER 2018. P.C. :-
1. None appears on behalf of the Petitioner.
2. The Petition is dismissed for default. It is also noticed that, the Petitioner has not complied with the order dated 16-02-2018 and the Petition already stands dismissed against Respondent Nos. 3 and 4.
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