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Bombay High Court

Smt. Ashabai Balaram Patil Through ... vs The State Of Maharashtra And Ors on 4 September, 2018

Author: S.C. Gupte

Bench: A.A. Sayed, S.C. Gupte

Shubham                                                                            12-wp-1787-2017.doc




            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CIVIL APPELLATE JURISDICTION

                         WRIT PETITION NO. 1787 OF 2017


Smt. Ashabai Balaram Patil                                                       .. Petitioner
      Versus
State of Maharashtra & Ors.                                                      .. Respondents


None for the Petitioner.
Ms. Geetanjali Shinde, AGP for State.

                                                CORAM : A.A. SAYED &
                                                        S.C. GUPTE, JJ.
                                                DATE            : 04 SEPTEMBER 2018.

P.C. :-

1. None appears on behalf of the Petitioner.

2. The Petition is dismissed for default. It is also noticed that, the Petitioner has not complied with the order dated 16-02-2018 and the Petition already stands dismissed against Respondent Nos. 3 and 4.

(S.C. GUPTE, J.) (A.A. SAYED, J.) Page 1 of 1 ::: Uploaded on - 05/09/2018 ::: Downloaded on - 06/09/2018 01:30:21 :::