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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(2)(a) in Rajasthan Public Procurement Rules, 2012

(a)possess the necessary professional, technical, financial and managerial resources and competence required by the bidding documents, pre44 qualification documents or bidder registration documents, as the case may be, issued by the procuring entity;