Orissa High Court
Sk.Mamud @ Mabud @ Mabood vs State Of Odisha And Another on 1 November, 2022
Author: Sashikanta Mishra
Bench: Sashikanta Mishra
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLA No.827 of 2022
Sk.Mamud @ Mabud @ Mabood .... Appellant
Mr. M.R.Acharya, Advocate
-versus-
State of Odisha and another .... Respondents
Mr.P. Tripathy,
Addl. Standing Counsel
CORAM:
JUSTICE SASHIKANTA MISHRA
ORDER
01.11.2022.
Order No.
3. 1. This matter is taken up through hybrid mode.
2. List this matter on 22nd November, 2022. Up-to-date case diary be obtained in the mean time.
(Sashikanta Mishra)
AKB Judge
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