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Orissa High Court

Sk.Mamud @ Mabud @ Mabood vs State Of Odisha And Another on 1 November, 2022

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                              CRLA No.827 of 2022

             Sk.Mamud @ Mabud @ Mabood             ....          Appellant

                                             Mr. M.R.Acharya, Advocate


                                      -versus-
             State of Odisha and another           ....          Respondents

                                              Mr.P. Tripathy,
                                              Addl. Standing Counsel
             CORAM:

                       JUSTICE SASHIKANTA MISHRA
                                      ORDER

01.11.2022.

Order No.

3. 1. This matter is taken up through hybrid mode.

2. List this matter on 22nd November, 2022. Up-to-date case diary be obtained in the mean time.




                                                    (Sashikanta Mishra)
       AKB                                                 Judge




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