Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 69 in Tamil Nadu Educational Inspection Code

69. Responsibility for the maintenance of Registers.

- The officers concerned will be held responsible for the correct maintenance of the prescribed registers and the registers should, accordingly, be examined by them, from time to time, and initialed.In the office journals, entries are expected to be made from day-to-day, and if from any accident, the entries relating to any day have not been made on the pay, an explanatory note to that effect shall be recorded therein when the day's transactions are written up. The office journal should be specially called for and examined by the superior officer inspecting the office of the subordinate officer. Every time a change takes place in the charge of an office, the office journal shall pass to the new officer, the relieving and relieved officers both signing in it on date of transfer of charge.