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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(2)(d) in The West Bengal State Council Of Technical Education Act, 1995.

(d)all recognised polytechnics and technical institutions, if any, shall be deemed to have been recognised under this Act until the expiration of the period of recognition, subject, however, to the power of the Council to withdraw such recognition in accordance with the provisions of this Act; and (e) all syllabi, courses of studies and text-books in force shall, until other provision is made under this Act, continue to be followed.