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Income Tax Appellate Tribunal - Cuttack

Odisha State Beverage Corporation ... vs Dcit, National E-Assessment Centre, ... on 7 April, 2022

             IN THE INCOME TAX APPELLATE TRIBUNAL,
                    CUTTACK BENCH, CUTTACK

     BEFORE S/
            S/SHRI CHANDRA MOHAN GARG, JUDICIAL MEMBER
            AND ARUN KHODPIA, ACCOUNTANT MEMBER

                 ITA Nos.131
                         131 & 132/CTK/2021
             Assessment Year
                        Years : 2017-18
                                     18 & 2018-19
                                          2018

Odisha      State     Beverage      Vs.    DCIT, Circle -1(2),
Corporation Limited., Aayakar              Bhubaneswar
Bhawan,      Rajaswa     Vihar,
Bhubaneswar,.
PAN/GIR No.
          (Appellant
          (Appellant)                ..             ( Respondent)
                                                      Respondent

                     Assessee by : Shri ,B.K.Mohapatra
                                         B.K.Mohapatra AR
                Revenue by : Shri S.C.Mohanty, Addl. CIT (DR)

                      Date of Hearing :  7 /4/
                                             / 2022
                                                20
                    Date of Pronouncement : 7/ /4/2022

                                 ORDER

Per C.M.Garg g, JM These are appeals filed by the assessee against the separate orders of the CIT(A) NFAC, Delhi dated 23.8.2021 for the assessment years year 2017- 18 & 2018-19, 19, respectively .

2. Vide petition dated 6th April, 2022, the assessee sought to withdraw the Appeals filed before the Tribunal, to which, ld DR had no objection.

3. In view of above, we permit the assessee to with withdraw the appeals.

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