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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(10) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013

(10)Notwithstanding the provisions of sub-Statute (5) above the Director may call for an emergency meeting of the Academic Council at short notice to consider urgent or special issues.