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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(e) in Aluminium Corporation Of India Limited (Acquisition And Transfer Of Aluminium Undertaking Act, 1984

(e)"Company" means the Aluminium corporation of India Limited, being a company within the meaning of the Companies, Act, 1956, and having its registered office at 7, Council Houses Street, Calcutta;