Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Punjab - Subsection

Section 33(o) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(o)the conditions of residence of the students of the University and the levy of fees for residence in hostels maintained by the University;