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[Cites 0, Cited by 0] [Section 38(10)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(10)(a) in The Insurance Act, 1938

(a)the proceeds under the policy shall become payable to the policyholder or the nominee or nominees in the event of either the assignee or transferee predeceasing the insured; or