Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 46] [Entire Act] Union of India - Subsection Section 46(5) in The Dentists Act, 1948 (5)Any person who is registered dentist, registered dental hygienist or registered dental mechanic in a State may practise as such in any other State.
