Supreme Court - Daily Orders
Ram Narain (Deceased) Thr. L.R.S. vs Samunder Singh Maan on 15 February, 2019
Bench: S.A. Bobde, Deepak Gupta
ITEM NO.8 COURT NO.3 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 24754/2018
(Arising out of impugned final judgment and order dated 09-01-2018
in ESA No. 73/2017 passed by the High Court Of Punjab & Haryana At
Chandigarh)
RAM NARAIN (DECEASED) THR. L.R.S. & ORS. Petitioner(s)
VERSUS
SAMUNDER SINGH MAAN Respondent(s)
(IA No.12319/2019-CONDONATION OF DELAY IN FILING SLP and IA
No.12320/2019-CONDONATION OF DELAY IN REFILING SLP)
Date : 15-02-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Daya Krishan Sharma, AOR
Mr. I.C. Sharma, Adv.
Mr. Rohit Vatas, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the petitioner prays for withdrawal of this petition.
Prayer is allowed.
Accordingly, the special petition is dismissed as withdrawn.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.02.15 17:31:04 IST Reason: