Madras High Court
M/S.Emgee Infrastructure Holdings vs Income Tax Officer on 28 April, 2018
Author: T.S.Sivagnanam
Bench: T.S.Sivagnanam
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED : 28.04.2018 CORAM THE HONOURABLE MR.JUSTICE T.S.SIVAGNANAM W.P.No.8918 of 2018 and W.M.P.Nos.10769 & 10770 of 2018 M/s.Emgee Infrastructure Holdings (India) P Ltd., Rep. by its Director, No.134/62, Level-3, Greenways Road, RA Puram, Chennai-600 028. ... Petitioner Vs. 1.Income Tax Officer, TDS Ward 1(2), BSNL Building, Room No.104, No.16, Greams Road, Thousand Lights, Chennai-600 006. 2.The Branch Manager, UCO Bank, Guntur. ... Respondents Petition filed under Article 226 of the Constitution of India praying for issuance of Writ of Certiorari, to call for the records of the first respondent in his proceedings leading to issuance of Notice of Attachment u/s 226(3) vide No.TDS.WARD-1(2)/CHEE05683G/2017-18 dated 22.03.2018 and to quash the same. For Petitioner : Mr.S.Sathiyanarayanan For Respondents : Mrs.Hema Muralikrishnan, Standing Counsel (Taxes) ****** T.S.SIVAGNANAM, J. abr O R D E R
Mr.S.Sathiyanarayanan, learned counsel for the petitioner submitted that the bank attachments in respect of the assessee's bank accounts have been lifted by the Income Tax Department, as the tax dues have been paid.
2. In the light of the submission made by the learned counsel for the petitioner, this writ petition is disposed of, as no further orders are required in this matter. No costs. Consequently, connected miscellaneous petitions are closed.
28.04.2018 abr Index:Yes/No To
1.The Income Tax Officer, TDS Ward 1(2), BSNL Building, Room No.104, No.16, Greams Road, Thousand Lights, Chennai-600 006.
2.The Branch Manager, UCO Bank, Guntur.
W.P.No.8918 of 2018