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[Cites 0, Cited by 0] [Section 4(41)] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(41)(b) in The Bihar and Orissa General Clauses Act, 1917

(b)in relation to any territory within India to which the Act or Regulation containing the expression does not extend, any officer appointed by the Central Government to exercise all or any of the powers of a political Agent under that Act or Regulation;]