Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Himachal Pradesh - Subsection Section 22(2) in Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999 (2)The Government shall cause such report to be laid before the Legislative Assembly as soon as may be, after it is submitted.
