Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Chattisgarh - Subsection Section 15(3) in Ayush and Health Sciences University of Chhattisgarh Act, 2008 (3)The Deans shall exercise such powers and discharge such duties as may be conferred or imposed on them by the statutes.
