Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(1) in The Rajasthan Subordinate Accounts Service Rules, 1963

(1)A candidate for direct recruitment to the Service shall pay the fee fixed by the Commission in, such manner, as may be indicated by them.