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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1)(a) in The Nathdwara Temple Rules, 1973

(a)if such a journey is undertaken by air, an allowance equal to one single standard air fare or actual cost of return ticket, if return ticket is purchased, plus incidental charges equal to ¼ of the standard air fare for each day journey, limited to the amount of one daily allowance.