Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 29 in Ayush and Health Sciences University of Chhattisgarh Act, 2008

29. Other University Bodies.

- The constitution, powers and duties of such other bodies as may be declared by the Statutes to be the authorities of the university shall be as prescribed by the Statutes.