Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 0] [Entire Act] Union of India - Subsection Section 0(28) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007 28.0These regulations are also applicable in the case of empty cylinders/containers, unless they are affectively made gas free.IMDG Code Class 3
