Section 21(2) in The M.P. Nagariya Sthawar Sampatti Kar Niyam, 1964
(2)An application for revision shall be accompanied by a certified copy of the extract of the assessment list or the order complained of, as the case may be, and shall contain the following particulars, namely,-(a)the name, address and designation, if any, of the applicant;(b)the ground of revision;(c)the relief prayed for; and be signed by the applicant or his duly authorised agent and verified in the form given below :-"I............the applicant, on behalf of the applicant, do hereby declare that the contents of this revision application are true to the best of my knowledge and belief.Dated...........Signature..............................
